Section 11(ii) in Bihar Lift Irrigation Rules, 1978
(ii)The remuneration payable to the Lambardars shall be deemed to be payable in the portion of one-third for water rate assessment work one-third for water rate collection work and one-third for optimum utilization of irrigation potential and shall be paid by the Sub-divisional Lift Irrigation Officer within a period of one year from the commencement of the season concerned.
