Bombay High Court
Sundeep S/O Mr. Radhakrishna And ... vs Solid Waste Management Department, ... on 11 March, 2026
Author: Anil S. Kilor
Bench: Anil S. Kilor
1 985-PIL-26-25.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
NAGPUR BENCH, AT NAGPUR.
PUBLIC INTEREST LITIGATION NO.26 OF 2025
Sundeep S/o Radhakrishna and Sasikala Badana
vs.
Solid Waste Management Department, Thr. Dy. Commissioner, Nagpur Municipal
Corporation and ors.
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Shri Sundeep Badana, Advocate/petitioner in person.
Shri Ashish S. Mehadia, Advocate for respondent Nos.1, 2 and 5.
Smt S. S. Jachak, Additional Government Pleader for respondent No.3/State.
Shri Sudhir M. Puranik, Advocate for respondent Nos.6 and 7.
Shri Nitin P. Lambat, Advocate for respondent No.8.
CORAM : ANIL S. KILOR AND RAJ D. WAKODE, JJ.
DATED : 11th March, 2026 Considering the report filed by the respondent-Municipal Corporation, the petitioner has shown willingness to visit the toilets mentioned in the report to verify the correctness of the report, along with deputed officers/staff members of the Municipal Corporation.
2. The respondent-Municipal Corporation shall depute the concerned officers who will accompany the petitioner on 27/03/2026.
3. Place this matter on 02/04/2026.
(Raj D. Wakode, J.) (Anil S. Kilor, J.) Asmita Signed by: Smt. Asmita A. Bhandakkar Designation: PS To Honourable Judge Date: 12/03/2026 10:27:40