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State of Bihar - Section

Section 17 in Bihar District Mineral Foundations Rules, 2018

17. Power of Govt, to remove difficulties.

- If any difficulty arises in giving effect to the provisions of these Rules, the State government may make such notifications, not inconsistent with the Rules, as appear to it to be necessary or expedient for removing the difficulty.Annexure-1Guidelines of PMKKKY published vide No. 16/7/2015-M.VI (Part) Government of India, Ministry of Mines, New Delhi Shastri Bhawan Dated 16 September 2015The Pradhan Mantri Khanij Kshetra Kalyan Yojana (PMKKKY) will be implemented by the District Mineral Foundations (DMFs) of the respective districts using the fund accruing to the DMF. The overall objective of PMKKKY scheme will be (a) to implement various developmental and welfare projects /programs in mining affected areas, and these projects/programs will be complementing the existing ongoing schemes/projects of State and Central Government; (b) to minimize/mitigate the adverse impacts, during and after mining, on the environment, health and socio-economics of people in mining districts; and (c) to ensure long-term sustainable livelihoods for the affected people in mining areas.