Section 41(2)(a) in Maharashtra Land Revenue Code, 1966

[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Maharashtra - Subsection

Section 41(2)(a) in Maharashtra Land Revenue Code, 1966

(a)within the limits of -

(i)the Municipal Corporation of Greater Bombay.

(ii)the Corporation of the City of Pune,

(iii)the Corporation of the City of Nagpur,