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[Cites 0, Cited by 0] [Section 69] [Entire Act]

Union of India - Subsection

Section 69(c) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(c)a chain is withdrawn from use when it is stretched and increased in length which exceeds five per cent. of its length or when a link of such chain is deformed or is otherwise damaged or raised scarves of defective welds is appeared on it;