Section 14(2)(h) in Sree Sankaracharya University of Sanskrit Act, 1994

[Cites 0, Cited by 5] [Section 14(2)] [Section 14] [Entire Act]

State of Kerala - Subsection

Section 14(2)(h) in Sree Sankaracharya University of Sanskrit Act, 1994

(h)to create teaching and non-teaching posts in the University with the prior approval to the Government;

(ha)[ to arrange for the inspection of the recognised institution;] [Inserted by Act No. 4 of 2003.]