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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(4) in The Rajasthan Homoeopathic Medicine Rules, 1971

(4)If the number of contesting candidates qualified to be chosen to fill the reserved seats is less than the number of seats:
(a)All these candidates shall be forthwith declared to be duty elected to fill the reserved seats.
(b)The following procedure shall be followed for filling the seats other than reserved seats-