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[Cites 0, Cited by 0] [Section 70] [Entire Act]

Daman and Diu - Subsection

Section 70(7) in The Daman And Diu Panchayat Regulation, 2012

(7)The Chief Executive Officer shall advise the District Panchayat in matters of plan formulation and shall be responsible for all matters of plan formulation and shall also be responsible for all matters relating to planning of the District Panchayat including the preparation of plans, economic development and social justice and annual plans of the district.