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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(1)(vi) in The Shree Somnath Sanskrit University Act, 2005

(vi)to accept on behalf of the University trusts, endowments, bequests, donations and transfer of any movable or immovable property to the University;