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[Cites 0, Cited by 4] [Entire Act]

Union of India - Section

Section 7 in The General Insurance (Emergency Provisions) Act, 1971

7. Compensation how to be paid.

(1)The compensation referred to in section 6 shall be paid by the Central Government in cash to every insurer.
(2)The compensation received by an insurer under section 6 shall be dealt with by him in such manner as may be prescribed.