Punjab-Haryana High Court
Karan Singh vs Sh. Maya Ram And Ors on 10 August, 2023
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
Neutral Citation No:=2023:PHHC:105069
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
129
CR-704-2019 (O&M)
Date of Decision: 10.08.2023
Karan Singh
..... Petitioner
Versus
Maya Ram and others
..... Respondents
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present: Mr. R.S. Budhwar, Advocate
for the petitioner.
Mr. Namit Khurana, Advocate
for the respondents.
****
ANIL KSHETARPAL, J. (ORAL)
1. Learned counsel representing the petitioner after arguing for some time prays for permission to withdraw the revision petition in order to file an application before the trial Court for permission to lead additional evidence.
2. Ordered accordingly.
(ANIL KSHETARPAL) JUDGE 10.08.2023 Satyawan
1. Whether speaking/reasoned: Yes/No
2. Whether reportable: Yes/No Neutral Citation No:=2023:PHHC:105069 1 of 1 ::: Downloaded on - 16-08-2023 22:43:42 :::