Supreme Court - Daily Orders
In Re Problems And Miseries Of Migrant ... vs Item No.315+301+314+316 Virtual Court ... on 17 July, 2020
Bench: Ashok Bhushan, Sanjay Kishan Kaul, M.R. Shah
ITEM NO.315+301+314+316 Virtual Court 5 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SUO MOTU WRIT PETITION (CIVIL) No(s).6/2020
IN RE : PROBLEMS AND MISERIES OF MIGRANT LABOURERS
(IA No. 50476/2020 - APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
VAKALATNAMA/OTHER DOCUMENT
IA No. 49670/2020 - APPLICATION FOR PERMISSION
IA No. 52179/2020 - APPLICATION FOR PERMISSION
IA No. 49683/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 51676/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 51637/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 49688/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 49686/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 51455/2020 - EARLY HEARING APPLICATION
IA No. 50459/2020 - EARLY HEARING APPLICATION
IA No. 50348/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 51565/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 60721/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 51559/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 51678/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 54889/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 50102/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 60100/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 49694/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 51643/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 59628/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 50460/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 59616/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 49554/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 51636/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 58764/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 51430/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 61092/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 51571/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 51747/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 61088/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 60111/2020 - EXEMPTION FROM FILING O.T.
IA No. 51558/2020 - EXEMPTION FROM FILING O.T.
IA No. 50342/2020 - INTERVENTION APPLICATION
IA No. 49682/2020 - INTERVENTION APPLICATION
IA No. 50475/2020 - INTERVENTION APPLICATION
IA No. 50464/2020 - INTERVENTION APPLICATION
IA No. 49668/2020 - INTERVENTION APPLICATION
IA No. 49693/2020 - INTERVENTION APPLICATION
Signature Not Verified
IA No. 52177/2020 - INTERVENTION APPLICATION
Digitally signed by
MEENAKSHI KOHLI
Date: 2020.07.17
IA No. 52175/2020 - INTERVENTION APPLICATION
15:27:51 IST
Reason:
IA No. 49553/2020 - INTERVENTION APPLICATION
IA No. 50455/2020 - INTERVENTION APPLICATION
1
IA No. 51634/2020 - INTERVENTION APPLICATION
IA No. 50577/2020 - INTERVENTION APPLICATION
IA No. 57195/2020 - INTERVENTION APPLICATION
IA No. 49685/2020 - INTERVENTION/IMPLEADMENT
IA No. 50488/2020 - INTERVENTION/IMPLEADMENT
IA No. 51726/2020 - INTERVENTION/IMPLEADMENT
IA No. 54888/2020 - INTERVENTION/IMPLEADMENT
IA No. 51453/2020 - INTERVENTION/IMPLEADMENT
IA No. 49687/2020 - INTERVENTION/IMPLEADMENT
IA No. 51821/2020 - INTERVENTION/IMPLEADMENT
IA No. 50446/2020 - INTERVENTION/IMPLEADMENT
IA No. 54894/2020 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 51456/2020 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 57979/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH
Writ Petition (C) No.511/2020
(IA No.51094/2020-EXEMPTION FROM FILING AFFIDAVIT)
Writ Petition (C) Diary No.11394/2020
Writ Petition (C) No.546/2020
(IA No.59766/2020 - EARLY HEARING APPLICATION
IA No.59765/2020 - INTERVENTION APPLICATION
IA No.59767/2020 - PERMISSION TO APPEAR AND ARGUE IN PERSON)
Date : 17-07-2020 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s)
By Courts Motion, AOR
Ms. Divyangna Malik, Adv.
Mr. Nachiketa Vajpayee, Adv.
Mr. Deepak Prakash, AOR
Mr. Abhimanue Shrestha, AOR
For Respondent(s)
Mr. Tushar Mehta, SG
Mr. K.M. Nataraj, ASG
Ms. Aishwarya Bhati, ASG
Mr. Prabhulinga Navadegi, AG
Mrs. Manisha Lavkumar, Sr. Adv.
Mr. Rajat Nair, Adv.
Mr. Kanu Agrawal, Adv.
Mr. Saurab Mishra, Adv.
Mr. Arvind Kumar Sharma, AOR.
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Mr. Rahul Chitnis, Adv.
Mr. Sachin Patil, AOR
Mr. B.V. Balram Das, AOR
Mr. Gurmeet Singh Makker, AOR
Mr. Vikram Huligoll, Adv.
Mr. Aniruddha P. Mayee, Adv.
Mr. Shubhranshu Padhi, AOR
Ms. Deepanwita Priyanka, AOR
Mr. Sumeer Sodhi, AOR
Mr. Manoj Kumar Singh, AAG
Mr. Ashish Tiwari, Adv.
Mr. Pranav Sachdeva, AOR
Mr. Anil Grover, Sr. AAG
Ms. Noopur Singhal, Adv.
Mr. Rahul Khurana, Adv.
Mr. Sanjay Kumar Visen, AOR
Mr. Ranjit Kumar, Sr. Adv.
Mr. Manish Kumar, AOR
Mr. Pukhrambam Ramesh Kumar, Adv.
Ms. Anupama Ngangom, Adv.
Mr. Karun Sharma, Adv.
Mr. Shresth Sharma, Adv.
Mr. V. G. Pragasam, AOR
Mr. Suhaan Mukerji, Adv.
Mr. Vishaal Prasad, Adv.
Mr. Amit Verma, Adv.
M/S. Plr Chambers And Co., AOR
Mr. Karan Bharihoke, AOR
Mr. Siddhant Sharma, Adv.
Mr. Shadan Farasat, AOR
Mr. Nitin Mishra, AOR
Ms. Mitali Gupta, Adv.
Mr. Nikhil Goel, AOR
Mr. Naveen Goel, Adv.
Mr. Dushyant Sarna, Adv.
Mr. Vinay Mathew, Adv.
Mr. Abhimanyu Tewari, AOR
Ms. Eliza Bar, Adv.
Mr. Raj Bahadur Yadav, AOR
3
Mr. P.V. Surendranath, Adv.
Mr. Biju P Raman, AOR
Mr. Subhash Chandran KR, Adv.
Ms. Shashi Juneja, Adv.
Ms. Pinky Behera, AOR
Mr. Abhinav Mukerji, AAG
Mrs. Bihu Sharma, Adv.
Ms. Pratishtha Vij, Adv.
Mr. K.V. Jagdishvaran, Adv.
Ms. G. Indira, AOR
Mr. Mohit Paul, AOR
Mr. Rushab Aggarwal, Adv.
Ms. Sunaina Phul, Adv.
Mr. Jayant Muthuraj, AAG
Mr. M. Yogesh Kanna, AOR
Mr. Nalin Kohli, AAG
Mr. Shuvodeep Roy, AOR
Mr. Sibo Sankar Mishra, AOR
Mr. Rituraj Biswas, AOR
Dr. Manish Singhvi, Sr. Adv.
Mr. Ashish Kumar, AAG
Mr. Sandeep Kumar Jha, AOR
Ms. K. Enatoli Sema, AOR
Mr. Siddhesh Kotwal, Adv.
Ms. Arshiya Ghose, Adv.
Ms. Astha Sharma, AOR
Mr. Tapesh Kumar Singh, AAG
Mr. Saurabh Mishra, AAG
Mr. Arjun Garg, AOR
Ms. Rati Tandon, Adv.
Mr. Kapil Sibal, Sr. Adv.
Ms. Indira Jaising, Sr. Adv.
Mr. Anand Grover, Sr. Adv.
Ms. Gayatri Singh, Sr. Adv.
Ms. Nupur Kumar, AOR
Ms. Ronita Bhattacharya, Adv.
Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Sunil Fernandes, AOR
4
Mr. Amit Bhandari, Adv.
Mr. Muhammad Khan, Adv.
Mr. Avishkar Singhvi, Adv.
Mr. Varun Chopra, Adv.
Mr. Omar Hoda, Adv.
Mr. Prastut Dalvi, Adv.
Ms. Aishwarya Mohapatra, Adv.
Mr. Gurtejpal Singh, Adv.
Mr. Raj Kishor Choudhary, AOR
Mr. Mukesh Kumar, Applicant-in-person
Ms. Uttara Babbar, AOR
Mr. Ejaz Maqbool, AOR
Mr. M. Shoeb Alam, AOR
Mr. Satya Mitra, AOR
Mr. S.. Udaya Kumar Sagar, AOR
Ms. Swati Bhardwaj, Adv.
Mr. Prashant Bhushan, AOR
Ms. Cheryl D'souza, Adv.
Ms. Neha Rathi, Adv.
Mr. Abhishek Atrey, AOR
Mr. Amit Kumar, AG
Mr. Avijit Mani Tripathi, AOR
Ms. Tarini K. Nayak, Adv.
Mr. Abhikalp P. Singh, Adv.
Mr. U. Mishra, Adv.
Mr. Sanjay Jain, ASG
Mr. Chirag M. Shroff, AOR
Mr. V. G. Pragasam, AOR
Mr. S. Prabu Rama Subramanian, Adv.
Mr. Raghvendra Kumar, Adv.
Mr. Narendra Kumar, AOR
Mr. Gopal Sankarnarayan, Sr. Adv.
Ms. Mithu Jain, AOR
Mr. Arnav Vidyarthi, Adv.
Mr. Jishnu M.L., Adv.
Ms. Priyanka Prakash, Adv.
Mr. G. Prakash, AOR
5
UPON hearing the counsel the Court made the following
O R D E R
List on 24.07.2020.
(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER 6