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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(2)(g) in Andhra Pradesh Sports Authorities Act, 1988

(g)[ the Government may by notification, increase or decrease of Members both in Ex-officio as well as Members to be appointed by the Government, according to the need of Mandal Sports Authority.] [Added by Act No. 5 of 2010, dated 8.4.2010.]