Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Inayath Ali vs State Of Telangana & Anr. on 4 April, 2022

Bench: Vineet Saran, J.K. Maheshwari

     ITEM NO.23                                  COURT NO.9                 SECTION II

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                      No(s).   4946/2017

     (Arising out of impugned final judgment and order dated 20-02-2017
     in CRLR No. 2246/2014 passed by the High Court Of Judicature At
     Hyderabad For The State Of Telangana And The State Of Andhra
     Pradesh)

     INAYATH ALI                 & ANR.                                      Petitioner(s)

                                                        VERSUS

     STATE OF TELANGANA & ANR.                                               Respondent(s)

     (FOR ADMISSION )

     Date : 04-04-2022 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE VINEET SARAN
                             HON'BLE MR. JUSTICE J.K. MAHESHWARI


     For Petitioner(s)                    Mr. Tanmaya Agarwal, AOR
                                          Mr. Shwetank Sailakwal, Adv.
                                          Mr. Wrick Chatterjee, Adv.

     For Respondent(s)                    Ms.   Bina Madhavan, Adv.
                                          Mr.   S. Udaya Kumar Sagar, AOR
                                          Mr.   Sweena Nair, Adv.
                                          Mr.   P. Mohith Rao, Adv.

                                          Mr. G. N. Reddy, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List after four weeks on a non-miscellaneous day.

(ARJUN BISHT) (PRADEEP KUMAR) (ASHWANI THAKUR) (COURT MASTER (SH) (BRANCH OFFICER) AR-CUM-PS Signature Not Verified Digitally signed by Rachna Date: 2022.04.04 16:56:34 IST Reason: