Supreme Court - Daily Orders
Inayath Ali vs State Of Telangana & Anr. on 4 April, 2022
Bench: Vineet Saran, J.K. Maheshwari
ITEM NO.23 COURT NO.9 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 4946/2017
(Arising out of impugned final judgment and order dated 20-02-2017
in CRLR No. 2246/2014 passed by the High Court Of Judicature At
Hyderabad For The State Of Telangana And The State Of Andhra
Pradesh)
INAYATH ALI & ANR. Petitioner(s)
VERSUS
STATE OF TELANGANA & ANR. Respondent(s)
(FOR ADMISSION )
Date : 04-04-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Petitioner(s) Mr. Tanmaya Agarwal, AOR
Mr. Shwetank Sailakwal, Adv.
Mr. Wrick Chatterjee, Adv.
For Respondent(s) Ms. Bina Madhavan, Adv.
Mr. S. Udaya Kumar Sagar, AOR
Mr. Sweena Nair, Adv.
Mr. P. Mohith Rao, Adv.
Mr. G. N. Reddy, AOR
UPON hearing the counsel the Court made the following
O R D E R
List after four weeks on a non-miscellaneous day.
(ARJUN BISHT) (PRADEEP KUMAR) (ASHWANI THAKUR) (COURT MASTER (SH) (BRANCH OFFICER) AR-CUM-PS Signature Not Verified Digitally signed by Rachna Date: 2022.04.04 16:56:34 IST Reason: