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State of Punjab - Section

Section 35 in Punjab Gram Panchayat Act, 1952

35. Establishment of primary schools, hospitals or dispensary for a group of Panchayats.- Where a group of neighbouring Gram Panchayat areas have no primary school, hospital or dispensary, the Gram Panchayats thereof shall, if so directed by the prescribed authority, combine to help in establishing such a school, hospital or Ayurvedic or Unani dispensary and it shall be managed in the manner prescribed:

Provided that Government or the District Board shall place such funds, as may be necessary for the purpose, at the disposal of the Gram Panchayats concerned.