Himachal Pradesh High Court
Joginder Singh Verma vs . State Of H.P on 21 September, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Joginder Singh Verma vs. State of H.P .
and others CWP No. 6626 of 2022 21.09.2022 Present: Ms. Babita, Advocate vice Mr. A.K. Gupta, Advocate for the petitioner.
Mr. Rajinder Dogra, Sr. Addl. A.G with Mr. Vinod Thakur, Addl. A.G. Mr. Shiv Pal Manhans, Addl. A.G, Mr. Bhupinder Thakur, Dy. A.G and Mr. Rajat Chauhan, Law Officer for the respondents-State.
Admit.
CMP No. 13318 of 2022 No case for interim direction is made out, therefore, the application is dismissed and stands disposed of.
( Tarlok Singh Chauhan ) Judge September 21, 2022 ( Virender Singh ) (naveen) Judge ::: Downloaded on - 22/09/2022 20:03:33 :::CIS