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Madhya Pradesh High Court

Mohammad Taufiq vs Shri Satya Narayan Suman on 25 November, 2022

Author: Dwarka Dhish Bansal

Bench: Dwarka Dhish Bansal

                                                     1
                                   IN THE HIGH COURT OF MADHYA PRADESH
                                                AT JABALPUR
                                                        BEFORE
                                      HON'BLE SHRI JUSTICE DWARKA DHISH BANSAL
                                            ON THE 25th OF NOVEMBER, 2022

                                          MISC. PETITION No. 5661 of 2022

                                BETWEEN:-
                                MOHAMMAD TAUFIQ S/O LATE SHRI ABDUL
                                NOOR, AGED ABOUT 47 YEARS, OCCUPATION:
                                AGRICULTURE WORK, R/O H.NO.09, NEAR PEER
                                SAHAB MASJID, PEER GATE, BHOPAL (M.P.)
                                (MADHYA PRADESH)

                                                                            .....PETITIONER
                                (BY SHRI ATUL CHOUDHARY-ADVOCATE)

                                AND
                           1.   SHRI SATYA NARAYAN SUMAN S/O LATE SHRI
                                BHAIYALAL,    AGED   ABOUT   50  YEARS,
                                OCCUPATION: AGRICULTURE WORK, R/O SHOP
                                NO. 2 NEAR VIP COLLECTION MALIPURA PEER
                                GATE, BHOPAL, (MADHYA PRADESH)

                           2.   KUMARI SHAHNA PARVEEN D/O LATE SHRI
                                ABDUL NOOR, AGED ABOUT 25 YEARS, R/O
                                H.NO. 09, NEAR PEER SAHAB MASJID, PEER
                                GATE, BHOPAL (MADHYA PRADESH)

                           3.   MOHAMMAD MUBEEN S/O LATE SHRI ABDUL
                                NOOR, AGED ABOUT 42 YEARS, R/O H.NO. 09,
                                NEAR PEER SAHAB MASJID, PEER GATE,
                                BHOPAL (MADHYA PRADESH)

                           4.   SMT. AFROZ JAHAN D/O LATE SHRI ABDUL
                                NOOR W/O SHRI MOHD. ISHAQUE, AGED
                                ABOUT 33 YEARS, R/O H.NO. 09, NEAR PEER
                                SAHAB MASJID, PEER GATE, BHOPAL (MADHYA
                                PRADESH)

                           5.   SMT. FEEROZ JAHAN D/O LATE SHRI ABDUL
                                NOOR W/O SHRI MOHD. ISHAQUE, AGED
                                ABOUT 35 YEARS, R/O H.NO. 09, NEAR PEER
                                SAHAB MASJID, PEER GATE, BHOPAL (MADHYA
                                PRADESH)

                           6.   SMT. SHAHJAHAN D/O LATE SHRI ABDUL
Signature Not Verified
Signed by: SWETA SAHU
Signing time: 11/25/2022
5:51:57 PM
                                                          2
                                   NOOR W/O SHRI SAYEED, AGED ABOUT 45
                                   YE A R S , R/O VILLAGE DORAHA, DISTRICT
                                   SEHORE (MADHYA PRADESH)

                           7.      KRISHNAMURARI SUMAN S/O BHAIYALAL
                                   S UM AN R/O H.NO. 42, NEAR KALLAN KHA
                                   MASJID, KUMHARPURA, NEAR PEER SAHAB KI
                                   MASJID,   PEERGATE    BHOPAL  (MADHYA
                                   PRADESH)

                           8.      THE COLLECTOR, COLLECTOR OFFICE BHOPAL
                                   OLD   SECRETARIAT,  DISTRICT   BHOPAL
                                   (MADHYA PRADESH)

                           9.      USHA MEHERA W/O HEMRAJ MEHERA R/O
                                   HOUSE NO. 38, VAIBHAV SURENDRA PALACE,
                                   HOSHANGABAD         ROAD,     DISTRICT
                                   HOSHANGABAD (MADHYA PRADESH)

                           10.     HARIOM SUMAN S/O BHAIYALAL SUMAN R/O
                                   H.NO. 42, NEAR KALLAN KHA MASJID,
                                   KUMHARPURA, NEAR PEER SAHAB KI MASJID,
                                   PEERGATE BHOPAL (MADHYA PRADESH)

                           11.     ABDUL NOOR S/O ABDUL GAFOOR R/O HOUSE
                                   NO. 9, NEAR PEER SAHAB KI MASJID,
                                   PEERGATE BHOPAL (MADHYA PRADESH)

                                                                                        .....RESPONDENTS
                                   (SHRI RAJESH CHOUDHARY-PANEL LAWYER FOR RESPONDENT
                                   8/STATE)

                                 This petition coming on for admission this day, th e court passed the
                           following:
                                                               ORDER

At the out set learned counsel for the petitioner prays for withdrawal of this petition with liberty to approach the appropriate forum for the grievance raised by him by way of filing application under Section 151 CPC, dated 14.10.2022 (Annexure P/8).

Prayer is allowed.

With the aforesaid liberty this misc. petition is disposed off.

Signature Not Verified Signed by: SWETA SAHU Signing time: 11/25/2022 5:51:57 PM 3

(DWARKA DHISH BANSAL) JUDGE ss Signature Not Verified Signed by: SWETA SAHU Signing time: 11/25/2022 5:51:57 PM