Madhya Pradesh High Court
Mohammad Taufiq vs Shri Satya Narayan Suman on 25 November, 2022
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE DWARKA DHISH BANSAL
ON THE 25th OF NOVEMBER, 2022
MISC. PETITION No. 5661 of 2022
BETWEEN:-
MOHAMMAD TAUFIQ S/O LATE SHRI ABDUL
NOOR, AGED ABOUT 47 YEARS, OCCUPATION:
AGRICULTURE WORK, R/O H.NO.09, NEAR PEER
SAHAB MASJID, PEER GATE, BHOPAL (M.P.)
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI ATUL CHOUDHARY-ADVOCATE)
AND
1. SHRI SATYA NARAYAN SUMAN S/O LATE SHRI
BHAIYALAL, AGED ABOUT 50 YEARS,
OCCUPATION: AGRICULTURE WORK, R/O SHOP
NO. 2 NEAR VIP COLLECTION MALIPURA PEER
GATE, BHOPAL, (MADHYA PRADESH)
2. KUMARI SHAHNA PARVEEN D/O LATE SHRI
ABDUL NOOR, AGED ABOUT 25 YEARS, R/O
H.NO. 09, NEAR PEER SAHAB MASJID, PEER
GATE, BHOPAL (MADHYA PRADESH)
3. MOHAMMAD MUBEEN S/O LATE SHRI ABDUL
NOOR, AGED ABOUT 42 YEARS, R/O H.NO. 09,
NEAR PEER SAHAB MASJID, PEER GATE,
BHOPAL (MADHYA PRADESH)
4. SMT. AFROZ JAHAN D/O LATE SHRI ABDUL
NOOR W/O SHRI MOHD. ISHAQUE, AGED
ABOUT 33 YEARS, R/O H.NO. 09, NEAR PEER
SAHAB MASJID, PEER GATE, BHOPAL (MADHYA
PRADESH)
5. SMT. FEEROZ JAHAN D/O LATE SHRI ABDUL
NOOR W/O SHRI MOHD. ISHAQUE, AGED
ABOUT 35 YEARS, R/O H.NO. 09, NEAR PEER
SAHAB MASJID, PEER GATE, BHOPAL (MADHYA
PRADESH)
6. SMT. SHAHJAHAN D/O LATE SHRI ABDUL
Signature Not Verified
Signed by: SWETA SAHU
Signing time: 11/25/2022
5:51:57 PM
2
NOOR W/O SHRI SAYEED, AGED ABOUT 45
YE A R S , R/O VILLAGE DORAHA, DISTRICT
SEHORE (MADHYA PRADESH)
7. KRISHNAMURARI SUMAN S/O BHAIYALAL
S UM AN R/O H.NO. 42, NEAR KALLAN KHA
MASJID, KUMHARPURA, NEAR PEER SAHAB KI
MASJID, PEERGATE BHOPAL (MADHYA
PRADESH)
8. THE COLLECTOR, COLLECTOR OFFICE BHOPAL
OLD SECRETARIAT, DISTRICT BHOPAL
(MADHYA PRADESH)
9. USHA MEHERA W/O HEMRAJ MEHERA R/O
HOUSE NO. 38, VAIBHAV SURENDRA PALACE,
HOSHANGABAD ROAD, DISTRICT
HOSHANGABAD (MADHYA PRADESH)
10. HARIOM SUMAN S/O BHAIYALAL SUMAN R/O
H.NO. 42, NEAR KALLAN KHA MASJID,
KUMHARPURA, NEAR PEER SAHAB KI MASJID,
PEERGATE BHOPAL (MADHYA PRADESH)
11. ABDUL NOOR S/O ABDUL GAFOOR R/O HOUSE
NO. 9, NEAR PEER SAHAB KI MASJID,
PEERGATE BHOPAL (MADHYA PRADESH)
.....RESPONDENTS
(SHRI RAJESH CHOUDHARY-PANEL LAWYER FOR RESPONDENT
8/STATE)
This petition coming on for admission this day, th e court passed the
following:
ORDER
At the out set learned counsel for the petitioner prays for withdrawal of this petition with liberty to approach the appropriate forum for the grievance raised by him by way of filing application under Section 151 CPC, dated 14.10.2022 (Annexure P/8).
Prayer is allowed.
With the aforesaid liberty this misc. petition is disposed off.
Signature Not Verified Signed by: SWETA SAHU Signing time: 11/25/2022 5:51:57 PM 3(DWARKA DHISH BANSAL) JUDGE ss Signature Not Verified Signed by: SWETA SAHU Signing time: 11/25/2022 5:51:57 PM