Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 36 in West Bengal Trade Unions Rules, 1998

36. Power of Returning Officer to appoint any person not connected with election.

- The Returning Officer shall have the power to appoint any person, not being connected or interested in any way with the election, for any job in connection with the conduct of any election.