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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Gujarat - Subsection

Section 34(1) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(1)The Academic Council and subject to the approval of the Academic Council, each Faculty may make Regulations consistent with this Act, the Statutes and the Ordinances providing for all matters which by this Act, the Statutes or the ordinances are to be provided for by Regulations and for all other matters solely concerning itself.