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[Cites 0, Cited by 0] [Section 274(2)] [Section 274] [Entire Act]

State of Maharashtra - Subsection

Section 274(2)(v) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(v)under sub-section (2) of section 19, the manner in which an order of requisitioning may be served;