Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(a) in The Orissa Public Service Commission (Limitations of Functions) Regulations, 1989 (a)for drawing up or directing the drawing up of proceedings against any Government servant with a view to taking disciplinary action against him;
