Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] Union of India - Subsection Section 36(e) in The National Security Guard Act, 1986 (e)is guilty of contempt of the Security Guard Court, by using insulting or threatening language, or by causing any interruption or disturbance in the proceedings of such court,
