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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(n) in Andhra Pradesh Fisheries and Ocean University (Establishment and Regulation) Act, 2017

(n)to establish appropriate linkages with fisheries processing industry, fish farmers and fishermen community so that the programmes so offered are relevant to industry and society at large; and