Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(s) in National Waterways, Safety Of Navigation And Shipping Regulations, 2002 (s)"Vessel" means every description of watercraft, including small craft, vessel under oars or sail, floating equipment and non-displacement craft.
