Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(4) in The Companies (Temporary Restrictions On Dividends) Act, 1974 (4)No dividend shall be declared under sub- section (1) except after complying with the provisions of sub- section (2A) of section 205 of the Companies Act, 1956 .
