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Gauhati High Court

Page No.# 1/3 vs Union Of India And 9 Ors on 3 September, 2024

Author: K.R. Surana

Bench: Kalyan Rai Surana, Soumitra Saikia

                                                                 Page No.# 1/30

GAHC010075832020




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : PIL/29/2020

         MRINMOY KHATANIAR AND ANR.
         S/O- LATE BIJOY CH KHATANIAR, R/O- NARIKALBARI PATH, MT ROAD,
         GUWAHATI- 781024

         2: AMAR JYOTI DEKA
          S/O- LATE BHABENDRA NATH DEKA
          R/O- H NO. 20
          NAMONI PATH
          KARBI PATH
          MOTHER TERESA PATH
          P.O- BAMUNIMAIDAM
          P.S- GEETANAGAR
          GHY- 21
         ASSA

         VERSUS

         UNION OF INDIA AND 9 ORS
         REP. BY THE SECRETARY TO THE GOVT OF INDIA, MIN OF
         ENVIRONMENT, FOREST AND CLIMATE CHANGE, INDIRA PARYAVARAN
         BHAWAN, JORBAGH ROAD, NEW DELHI- 110003

         2:MINISTRY OF ENVIRONMENT AND FOREST AND CLIMATE CHANGE
          NER OFFICE
          LAW U SIB
          LUMBATNGEN
          NEAR MTC WORKSHOP
          SHILLONG- 7930211

         3:THE STATE OF ASSAM
          REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM
          ENVIRONMENT AND FOREST DEPTT
          DISPUR
          GUWAHATI- 06
                                                          Page No.# 2/30


4:THE CHIEF SECRETARY
TO THE GOVT OF ASSAM
 DISPUR SECRETARIAT COMPLEX
 GUWAHATI- 06

5:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HEAD OF
FOREST FORCE
 H BLOCK
 2ND FLOOR
 JANATA BHAWAN
 DISPUR
 GUWAHATI- 781006
ASSAM

6:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
 H BLOCK
 2ND FLOOR
 JANATA BHAWAN
 DISPUR
 GUWAHATI- 781006
ASSAM

7:NATIONAL BOARD FOR WILDLIFE
 REP. BY THE STANDING COMMITTEE OF NATIONAL BOARD FOR
WILDLIFE
 MIN OF ENVIRONMENT
 FOREST AND CLIMATE CHANGE (WILDLIFE DIVISION)
 6TH FLOOR
VAYU WING
 INDIRA PARYAVARAN BHAWAN
 JORBAGH ROAD
 NEW DELHI- 110003

8:STATE BOARD FOR WILDLIFE
 REP. BY ITS CHAIRMAN
 DISPUR SECRETARIAT COMPLEX
 GUWAHATI- 06

9:COAL INDIA LIMITED
 COAL BHAWAN
 PREMISE NO. 04 MAR
 PLAT NO AF-III
ACTION AREA -1A
 NEW TOWN
 RAJARHAT
 KOLKATA- 700156
                                                                          Page No.# 3/30

            10:CHIEF GENERAL MANAGER
             NE COAL FIELDS
             COAL INDIA LIMITED
             SUB DIV MARGHERITA
             DIST- TINSUKIA
            ASSAM
             PIN- 786181

            11:NATIONAL BIODIVERSITY
            AUTHORITY

            12:STATE BIODIVERSITY
             BOARD
            ASSAM.

            13:THE PRINCIPAL SECRETARY
            TO THE GOVT. OF ASSAM
             HOME AND POLITICAL DEPARTMENT
            ASSAM.

            14:THE DIRECTOR GENERAL OF POLICE
            ASSAM POLICE DEPARTMENT
             ULUBARI
             GUWAHATI
            ASSAM-781007

Advocate for the Petitioner   : MR. D K DAS, MRS. R S CHOWDHURY,MR. S
BISWAKARMA,MR T DAS

Advocate for the Respondent : ASSTT.S.G.I., MR. P N GOSWAMI, ADDL. AG, ASSAM (R-13 &
14),MR. S K DUTTA (INTERVENER),GA, ASSAM,SC, COAL INDIA,SC, FOREST,MR. M Z
AHMED (R9, R10),MS. B DUTTA (R9, R10),MR. S K SHARMA (R9, R10)




             Linked Case : I.A.(Civil)/1418/2022

            MRINMOY KHATANIAR AND ANR.
            S/O- LATE BIJOY CH KHATANIAR
            R/O- NARIKALBARI PATH
            MT ROAD
            GUWAHATI- 781024

            2: AMAR JYOTI DEKA
            S/O- LATE BHABENDRA NATH DEKA
                                                          Page No.# 4/30

R/O- H NO. 20
NAMONI PATH
KARBI PATH
MOTHER TERESA PATH
P.O- BAMUNIMAIDAM
P.S- GEETANAGAR
GHY- 21
ASSAM
VERSUS

UNION OF INDIA AND 9 ORS.
REP. BY THE SECRETARY TO THE GOVT OF INDIA
MIN OF ENVIRONMENT
FOREST AND CLIMATE CHANGE
INDIRA PARYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI- 110003

2:MINISTRY OF ENVIRONMENT AND FOREST AND CLIMATE CHANGE
NER OFFICE
 LAW U SIB
 LUMBATNGEN
 NEAR MTC WORKSHOP
 SHILLONG- 7930211

3:THE STATE OF ASSAM
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM
ENVIRONMENT AND FOREST DEPTT
DISPUR
GUWAHATI- 06

4:THE CHIEF SECRETARY
TO THE GOVT OF ASSAM
DISPUR SECRETARIAT COMPLEX
GUWAHATI- 06

5:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HEAD OF
FOREST FORCE
H BLOCK
2ND FLOOR
JANATA BHAWAN
DISPUR
GUWAHATI- 781006
ASSAM

6:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
H BLOCK
2ND FLOOR
                                                                  Page No.# 5/30

JANATA BHAWAN
DISPUR
GUWAHATI- 781006
ASSAM

7:NATIONAL BOARD FOR WILDLIFE
REP. BY THE STANDING COMMITTEE OF NATIONAL BOARD FOR WILDLIFE
MIN OF ENVIRONMENT
FOREST AND CLIMATE CHANGE (WILDLIFE DIVISION)
6TH FLOOR
VAYU WING
INDIRA PARYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI- 110003

8:STATE BOARD FOR WILDLIFE
REP. BY ITS CHAIRMAN
DISPUR SECRETARIAT COMPLEX
GUWAHATI- 06

9:COAL INDIA LIMITED
COAL BHAWAN
PREMISE NO. 04 MAR
PLAT NO AF-III
ACTION AREA -1A
NEW TOWN
RAJARHAT
KOLKATA- 700156

10:CHIEF GENERAL MANAGER
NE COAL FIELDS
COAL INDIA LIMITED
SUB DIV MARGHERITA
DIST- TINSUKIA
ASSAM
PIN- 786181
------------
Advocate for : MR. D K DAS
Advocate for : ASSTT.S.G.I. appearing for UNION OF INDIA AND 9 ORS.



Linked Case : PIL/45/2020

BIBEK DAS AND ANR
S/O- LATE REBAKANTA DAS
R/O- VILL- KUHIARBARI
P.O- ARAGANG
                                                      Page No.# 6/30

P.S- GINGIA
DIST- BISWANATH
ASSAM
PIN- 784167

2: PANKAJ KUMAR DAS
S/O- LATE LAMBODAR DAS
 R/O- H NO. 49
 BYE LANE 3
 SREENAGAR
 R G BARUAH ROAD
 P.S- DISPUR
 DIST- KAMRUP (M)
ASSAM
 PIN- 781005
VERSUS

THE UNION OF INDIA AND 7 ORS
REP. BY THE SECRETARY
MIN OF ENVIRONMENT
FOREST AND CLIMATE CHANGE
GOVT OF INDIA
NEW DELHI- 110001

2:NATIONAL BOARD FOR WILDLIFE
REP. BY THE DIRECTOR OF WILDLIFE PRESERVATION
 PARYAVARAN BHAWAN
 LODI ROAD
 NEW DELHI- 110001

3:MIN OF MINES
GOVT OF INDIA
REP. BY ITS SECRETARY (MINES)
NEW DELHI- 110001

4:THE STATE OF ASSAM
REP. BY PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HEAD OF
FOREST FORCE
DEPTT OF ENVIRONMENT AND FORESTS
GOVT OF ASSAM
ARANYA BHAWAN
PANJABARI
GUWAHATI
ASSAM
PIN- 781037

5:DEPTT OF MINES AND MINERALS
GOVT OF ASSAM
                                                                 Page No.# 7/30

REP. BY ITS ADDL CHIEF SECRETARY TO THE GOVT OF ASSAM
ASSAM SECRETARIAT
GUWAHATI- 781006
ASSAM

6:THE DIVISIONAL FOREST OFFICER
DIGBOI FOREST DIVISION
P.O- DIGBOI
DIST- TINSUKIA
ASSAM
PIN- 786171

7:THE GENERAL MANAGER
COAL INDIA LIMITED
COAL BHAWAN
PREMISE NO. 04
MAR
PLOT NO AF III
ACTION AREA - 1A
NEW TOWN
RAJARHAT
KOLKATA- 700156
WEST BENGAL

8:THE GENERAL MANAGER
M/S NORTH EASTERN COALFIELDS COAL INDIA LIMITED
BLACK DIAMOND TOWERS
GS ROAD
GUWAHATI
ASSAM
PIN- 781006

9:NATIONAL BIODIVERSITY
AUTHORITY.

10:STATE BIODIVERSITY
BOARD
ASSAM.
------------
Advocate for : MS. D GHOSH
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 7 ORS



Linked Case : I.A.(Civil)/665/2021

MRINMOY KHATANIAR AND ANR.
S/O. LATE BIJOY CH KHATANIAR
                                                        Page No.# 8/30

R/O. NARIKALBARI PATH
M.T. ROAD
GHY- 24

2: AMAR JYOTI DEKA
S/O- LATE BHABENDRA NATH DEKA
 R/O- H NO. 20
 NAMONI PATH
 KARBI PATH
 MOTHER TERESA PATH
 P.O- BAMUNIMAIDAM
 P.S- GEETANAGAR
 GHY- 21
ASSAM
VERSUS

UNION OF INDIA AND 9 ORS.
REP. BY THE SECY. TO THE GOVT. OF INDIA
MINISTRY OF ENVIRONMENT
FOREST AND CLIMATE CHANGE
INDIRA PARYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI- 110003

2:MINISTRY OF ENVIRONMENT
 FOREST AND CLIMATE CHANGE
NER OFFICE
 LAW U SIB
 LUMBATNGEN
 NEAR MTC WORKSHOP
 SHILLONG- 7930211

3:THE STATE OF ASSAM
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM
ENVIRONMENT AND FOREST DEPTT
DISPUR
GUWAHATI- 06

4:THE CHIEF SECRETARY
TO THE GOVT OF ASSAM
DISPUR SECRETARIAT COMPLEX
GUWAHATI- 06

5:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HEAD OF
FOREST FORCE
H BLOCK
2ND FLOOR
JANATA BHAWAN
                                                                  Page No.# 9/30

DISPUR
GUWAHATI- 781006
ASSAM

6:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
H BLOCK
2ND FLOOR
JANATA BHAWAN
DISPUR
GUWAHATI- 781006
ASSAM

7:NATIONAL BOARD FOR WILDLIFE
REP. BY THE STANDING COMMITTEE OF NATIONAL BOARD FOR WILDLIFE
MIN OF ENVIRONMENT
FOREST AND CLIMATE CHANGE (WILDLIFE DIVISION)
6TH FLOOR
VAYU WING
INDIRA PARYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI- 110003

8:STATE BOARD FOR WILDLIFE
REP. BY ITS CHAIRMAN
DISPUR SECRETARIAT COMPLEX
GUWAHATI- 06

9:COAL INDIA LIMITED
COAL BHAWAN
PREMISE NO. 04 MAR
PLAT NO AF-III
ACTION AREA -1A
NEW TOWN
RAJARHAT
KOLKATA- 700156

10:CHIEF GENERAL MANAGER
NE COAL FIELDS
COAL INDIA LIMITED
SUB DIV MARGHERITA
DIST- TINSUKIA
ASSAM
PIN- 786181
------------
Advocate for : MR. D K DAS
Advocate for : ASSTT.S.G.I. appearing for UNION OF INDIA AND 9 ORS.
                                                Page No.# 10/30


Linked Case : PIL/36/2020

BASANTA DEKA
S/O. LT. LOKNATH DEKA
R/O. KARUNAMOYEE HOUSING APARTMENT
M.C. ROAD
UZAN BAZAR
GUWAHATI-781003.


VERSUS

THE UNION OF INDIA AND 5 ORS.
REP. BY SECRETARY
MINISTRY OF ENVIRONMENT
FOREST AND CLIMATE CHANGE
(MoEF AND CC)
GOVT. OF INDIA
NEW DELHI.

2:THE NATIONAL BOARD OF WILD LIFE (NBWL)

REP. BY THE CHAIRPERSON
MINISTRY OF ENVIRONMENT
FOREST AND CLIMATE CHANGE
(MoEF AND CC)
GOVT. OF INDIA
NEW DELHI.

3:THE STATE OF ASSAM

REP. BY ITS CHIEF SECRETARY
ASSAM SACHIVALAYA
DISPUR
GUWAHATI-06.

4:THE ASSAM STATE BOARD FOR WILD LIFE (SBWL)

REP. BY THE CHAIRPERSON
DEPTT. OF ENVIRONMENT
GOVT. OF ASSAM
ASSAM SACHIVALAYA
DISPUR
GUWAHATI-06.

5:THE GENERAL MANAGER
                                                                Page No.# 11/30

M/S COAL INDIA LTD.
COAL BHAWAN
PREMISE NO.004
MAR
PLOT NO.AF-III
ACTION AREA 1A
NEWTON RAJARHAT
KOLKATA-7000156.

6:THE GENERAL MANAGER

M/S NORTH EASTERN COAL FIELDS LTD.
COAL INDIA LTD.
BLACK DIAMOND TOWERS
G.S. ROAD
GUWAHATI.

7:NATIONAL BIODIVERSITY
AUTHORITY

8:STATE BIODIVERSITY
BOARD
ASSAM.
------------
Advocate for : MR. T GOGOI
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 5 ORS.



Linked Case : I.A.(Civil)/161/2022

MRINMOY KHATANIAR AND ANR.
S/O- LATE BIJOY CH KHATANIAR
R/O- NARIKALBARI PATH
MT ROAD
GUWAHATI- 781024

2: AMAR JYOTI DEKA
S/O- LATE BHABENDRA NATH DEKA
 R/O- H NO. 20
 NAMONI PATH
 KARBI PATH
 MOTHER TERESA PATH
 P.O- BAMUNIMAIDAM
 P.S- GEETANAGAR
 GHY- 21
ASSAM
VERSUS
                                                        Page No.# 12/30


UNION OF INDIA AND 9 ORS
REP. BY THE SECRETARY TO THE GOVT OF INDIA
MIN OF ENVIRONMENT
FOREST AND CLIMATE CHANGE
INDIRA PARYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI- 110003

2:MINISTRY OF ENVIRONMENT AND FOREST AND CLIMATE CHANGE
NER OFFICE
 LAW U SIB
 LUMBATNGEN
 NEAR MTC WORKSHOP
 SHILLONG- 7930211

3:THE STATE OF ASSAM
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM
ENVIRONMENT AND FOREST DEPTT
DISPUR
GUWAHATI- 06

4:THE CHIEF SECRETARY
TO THE GOVT OF ASSAM
DISPUR SECRETARIAT COMPLEX
GUWAHATI- 06

5:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HEAD OF
FOREST FORCE
H BLOCK
2ND FLOOR
JANATA BHAWAN
DISPUR
GUWAHATI- 781006
ASSAM

6:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
H BLOCK
2ND FLOOR
JANATA BHAWAN
DISPUR
GUWAHATI- 781006
ASSAM

7:NATIONAL BOARD FOR WILDLIFE
REP. BY THE STANDING COMMITTEE OF NATIONAL BOARD FOR WILDLIFE
MIN OF ENVIRONMENT
FOREST AND CLIMATE CHANGE (WILDLIFE DIVISION)
                                                                Page No.# 13/30

6TH FLOOR
VAYU WING
INDIRA PARYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI- 110003

8:STATE BOARD FOR WILDLIFE
REP. BY ITS CHAIRMAN
DISPUR SECRETARIAT COMPLEX
GUWAHATI- 06

9:COAL INDIA LIMITED
COAL BHAWAN
PREMISE NO. 04 MAR
PLAT NO AF-III
ACTION AREA -1A
NEW TOWN
RAJARHAT
KOLKATA- 700156

10:CHIEF GENERAL MANAGER
NE COAL FIELDS
COAL INDIA LIMITED
SUB DIV MARGHERITA
DIST- TINSUKIA
ASSAM
PIN- 786181
------------
Advocate for : MR H BETALA
Advocate for : ASSTT.S.G.I. appearing for UNION OF INDIA AND 9 ORS



Linked Case : PIL/30/2020

VIKRAM RAJKHOWA AND ANR.
S/O SRI JYOTI PRASAD RAJKHOWA
R/O NARIKAL BARI
P.S GEETANAGAR
GUWAHATI-781024
DIST. KAMRUP(M)
ASSAM

2: SANTANU BARTHAKUR
S/O SRI AWANI BARTHAKUR R/O GANESH MANDIR PATH
 NEW GUWAHATI
 P.S. NOONMATI
 DIST. KAMRUP(M)
                                                    Page No.# 14/30

ASSAM
VERSUS

THE UNION OF INDIA AND 16 ORS.
REP. BY THE SECRETARY MINISTRY OF ENVIRONMENT FOREST AND
CLIMATE CHANGE (MOEF AND CC)
GOVT. OF INDIA
NEW DELHI

2:THE SECRETARY
MINISTRY OF ENVIRONMENT FOREST AND CLIMATE CHANGE GOVT. OF
INDIA
 NEW DELHI

 3:THE CHAIRPERSON
STANDING COMMITTEE OF NATIONAL BOARD FOR WILD LIFE (NBWL)
 MINISTRY OF ENVIRONMENT FOREST AND CLIMATE CHANGE GOVT. OF
INDIA
 NEW DELHI

 4:THE CHAIRPERSON
NATIONAL BIODIVERSITY AUTHORITY (NBA)
 MINISTRY OF ENVIRONMENT FOREST AND CLIMATE CHANGE GOVT. OF
INDIA
 NEW DELHI

 5:THE CHAIRPERSON
FOREST ADVISORY COMMITTEE (FAC)
 MINISTRY OF ENVIRONMENT FOREST AND CLIMATE CHANGE GOVT. OF
INDIA
 NEW DELHI

6:THE COMMISSIONER AND SECREATRY
ENVIRONMENT AND FOREST DEPTT. GOVT. OF ASSAM
SACHIVALAYA
DISPUR
GUWAHATI-781006
ASSAM

7:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST
ARANYA BHAWAN
PANJABARI
GUWAHATI

8:THE DIVISIONAL FOREST OFFICER
DIGBOI FOREST DIVISION
P.O. DIGBOI
DIST. TINSUKIA
                                               Page No.# 15/30


9:THE CHAIRPERSON
STATE BOARD FOR WILD LIFE (SBWL)
ASSAM
DEPTT. OF ENVIRONMENT AND FOREST
GOVT. OF ASSAM
ASSAM SACHIVALAYA
DISPUR
GUWAHATI-781006

10:THE CHAIRPERSON
ASSAM STATE BIODIVERSITY BOARD (ASBB)
DEPTT. OF ENVIRONMENT AND FOREST
GOVT. OF ASSAM
ASSAM SACHIVALAYA
DISPUR
GUWAHATI-781006

11:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
MINES AND MINERALS DEPTT. ASSAM SACHIVALAYA
DISPUR
GUWAHATI-781006

12:THE DEPUTY COMMISSIONER
TINSUKIA
O/O DEPUTY COMMISSIONER
BORGURI
DIST. TINSUKIA

13:THE DIRECTOR GENERAL OF POLICE
ASSAM
ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781007

14:THE SUPERINTENDENT OF POLICE
TINSUKIA
O/O THE SUPERINTENDENT OF POLICE
BORGURI
DIST. TINSUKIA

15:THE STATE OF ARUNACHAL PRADESH
REP. BY ITS CHIEF SECREATRY
ITANAGAR
ARUNACHAL PRADESH

16:THE GENERAL MANAGER
                                                       Page No.# 16/30

M/S COAL INDIA LTD. COAL BHAWAN PREMISE NO. 004 MAR
PLOT NO. AF-III
ACTION AREA-1A
NEWTOWN
RAJARHAT
KOLKATA-700156

17:THE GENERAL MANAGER
M/S NORTH EASTERN COALFIELDS
COAL INDIA LTD. BLACK DIAMOND TOWER
GS ROAD
GUWAHATI
KAMRUP (M)
ASSAM

18:NATIONAL BIODIVERSITY
AUTHORITY.

19:STATE BIODIVERSITY
BOARD
ASSAM.
------------
Advocate for : PETITIONER IN PERSON
Advocate for : GA
ASSAM appearing for THE UNION OF INDIA AND 16 ORS.



Linked Case : I.A.(Civil)/1087/2023

COAL INDIA LIMITED
COAL BHAWAN
PREMISE NO. 04 MAR
PLAT NO AF-III
ACTION AREA -1A
NEW TOWN
RAJARHAT
KOLKATA- 700156

2: CHEIF GENERAL MANAGER

NORTH EASTERN COALFIELDS
COAL INDIA LIMITED
MARGHERITA
DISTRICT TINSUKIA
ASSAM
786181.
VERSUS
                                                        Page No.# 17/30


MRINMOY KHATANIAR AND 9 ORS
S/O- LATE BIJOY CH KHATANIAR
R/O- NARIKALBARI PATH
MT ROAD
GUWAHATI- 781024

2:AMAR JYOTI DEKA
S/O- LATE BHABENDRA NATH DEKA
 R/O- H NO. 20
 NAMONI PATH
 KARBI PATH
 MOTHER TERESA PATH
 P.O- BAMUNIMAIDAM
 P.S- GEETANAGAR
 GHY- 21
ASSAM

3:UNION OF INDIA
REP. BY THE SECRETARY TO THE GOVT OF INDIA
MIN OF ENVIRONMENT
FOREST AND CLIMATE CHANGE
INDIRA PARYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI- 110003

4:MINISTRY OF ENVIRONMENT AND FOREST AND CLIMATE CHANGE
NER OFFICE
LAW U SIB
LUMBATNGEN
NEAR MTC WORKSHOP
SHILLONG- 7930211

5:THE STATE OF ASSAM
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM
ENVIRONMENT AND FOREST DEPTT
DISPUR
GUWAHATI- 06

6:THE CHIEF SECRETARY
TO THE GOVT OF ASSAM
DISPUR SECRETARIAT COMPLEX
GUWAHATI- 06

7:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HEAD OF
FOREST FORCE
H BLOCK
2ND FLOOR
                                                             Page No.# 18/30

JANATA BHAWAN
DISPUR
GUWAHATI- 781006
ASSAM

8:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
H BLOCK
2ND FLOOR
JANATA BHAWAN
DISPUR
GUWAHATI- 781006
ASSAM

9:NATIONAL BOARD FOR WILDLIFE
REP. BY THE STANDING COMMITTEE OF NATIONAL BOARD FOR WILDLIFE
MIN OF ENVIRONMENT
FOREST AND CLIMATE CHANGE (WILDLIFE DIVISION)
6TH FLOOR
VAYU WING
INDIRA PARYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI- 110003

10:STATE BOARD FOR WILDLIFE
REP. BY ITS CHAIRMAN
DISPUR SECRETARIAT COMPLEX
GUWAHATI- 06
------------
Advocate for : MR M Z AHMED
Advocate for : ASSTT.S.G.I. appearing for MRINMOY KHATANIAR AND 9 ORS



Linked Case : I.A.(Civil)/465/2022

MRINMOY KHATANIAR AND ANR.
S/O- LATE BIJOY CH KHATANIAR
R/O- NARIKALBARI PATH
MT ROAD
GUWAHATI- 781024

2: AMAR JYOTI DEKA
S/O- LATE BHABENDRA NATH DEKA
 R/O- H NO. 20
 NAMONI PATH
 KARBI PATH
 MOTHER TERESA PATH
 P.O- BAMUNIMAIDAM
                                                        Page No.# 19/30

P.S- GEETANAGAR
GHY- 21
ASSAM
VERSUS

UNION OF INDIA AND 9 ORS.
REP. BY THE SECRETARY TO THE GOVT OF INDIA
MIN OF ENVIRONMENT
FOREST AND CLIMATE CHANGE
INDIRA PARYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI- 110003

2:MINISTRY OF ENVIRONMENT AND FOREST AND CLIMATE CHANGE
NER OFFICE
 LAW U SIB
 LUMBATNGEN
 NEAR MTC WORKSHOP
 SHILLONG- 7930211

3:THE STATE OF ASSAM
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM
ENVIRONMENT AND FOREST DEPTT
DISPUR
GUWAHATI- 06

4:THE CHIEF SECRETARY
TO THE GOVT OF ASSAM
DISPUR SECRETARIAT COMPLEX
GUWAHATI- 06

5:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HEAD OF
FOREST FORCE
H BLOCK
2ND FLOOR
JANATA BHAWAN
DISPUR
GUWAHATI- 781006
ASSAM

6:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
H BLOCK
2ND FLOOR
JANATA BHAWAN
DISPUR
GUWAHATI- 781006
ASSAM
                                                    Page No.# 20/30

7:NATIONAL BOARD FOR WILDLIFE
REP. BY THE STANDING COMMITTEE OF NATIONAL BOARD FOR WILDLIFE
MIN OF ENVIRONMENT
FOREST AND CLIMATE CHANGE (WILDLIFE DIVISION)
6TH FLOOR
VAYU WING
INDIRA PARYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI- 110003

8:STATE BOARD FOR WILDLIFE
REP. BY ITS CHAIRMAN
DISPUR SECRETARIAT COMPLEX
GUWAHATI- 06

9:COAL INDIA LIMITED
COAL BHAWAN
PREMISE NO. 04 MAR
PLAT NO AF-III
ACTION AREA -1A
NEW TOWN
RAJARHAT
KOLKATA- 700156

10:CHIEF GENERAL MANAGER
NE COAL FIELDS
COAL INDIA LIMITED
SUB DIV MARGHERITA
DIST- TINSUKIA
ASSAM
PIN- 786181
------------
Advocate for : MR. D K DAS
Advocate for : GA
ASSAM appearing for UNION OF INDIA AND 9 ORS.



Linked Case : I.A.(Civil)/1808/2020

MRINMOY KHATANIAR AND ANR.
S/O. LATE BIJOY CH KHATANIAR
R/O. NARIKALBARI PATH
M.T. ROAD
GUWAHATI- 781024

2: AMAR JYOTI DEKA
S/O- LATE BHABENDRA NATH DEKA
                                                        Page No.# 21/30

R/O- H NO. 20
NAMONI PATH
KARBI PATH
MOTHER TERESA PATH
P.O- BAMUNIMAIDAM
P.S- GEETANAGAR
GHY- 21
ASSAM
VERSUS

UNION OF INDIA AND 9 ORS.
REP. BY THE SECRETARY TO THE GOVT OF INDIA
MIN OF ENVIRONMENT
FOREST AND CLIMATE CHANGE
INDIRA PARYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI- 110003

2:MINISTRY OF ENVIRONMENT AND FOREST AND CLIMATE CHANGE
NER OFFICE
 LAW U SIB
 LUMBATNGEN
 NEAR MTC WORKSHOP
 SHILLONG- 7930211

3:THE STATE OF ASSAM
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM
ENVIRONMENT AND FOREST DEPTT
DISPUR
GUWAHATI- 06

4:THE CHIEF SECRETARY
TO THE GOVT OF ASSAM
DISPUR SECRETARIAT COMPLEX
GUWAHATI- 06

5:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HEAD OF
FOREST FORCE
H BLOCK
2ND FLOOR
JANATA BHAWAN
DISPUR
GUWAHATI- 781006
ASSAM

6:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
H BLOCK
2ND FLOOR
                                                          Page No.# 22/30

JANATA BHAWAN
DISPUR
GUWAHATI- 781006
ASSAM

7:NATIONAL BOARD FOR WILDLIFE
REP. BY THE STANDING COMMITTEE OF NATIONAL BOARD FOR WILDLIFE
MIN OF ENVIRONMENT
FOREST AND CLIMATE CHANGE (WILDLIFE DIVISION)
6TH FLOOR
VAYU WING
INDIRA PARYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI- 110003

8:STATE BOARD FOR WILDLIFE
REP. BY ITS CHAIRMAN
DISPUR SECRETARIAT COMPLEX
GUWAHATI- 06

9:COAL INDIA LIMITED
COAL BHAWAN
PREMISE NO. 04 MAR
PLAT NO AF-III
ACTION AREA -1A
NEW TOWN
RAJARHAT
KOLKATA- 700156

10:CHIEF GENERAL MANAGER
NE COAL FIELDS
COAL INDIA LIMITED
SUB DIV MARGHERITA
DIST- TINSUKIA
ASSAM
PIN- 786181
------------
Advocate for : MR. D K DAS
Advocate for : appearing for UNION OF INDIA AND 9 ORS.



Linked Case : I.A.(Civil)/897/2023

MRINMOY KHATANIAR AND ANR.
S/O- LATE BIJOY CH KHATANIAR
R/O- NARIKALBARI PATH
MT ROAD
                                                        Page No.# 23/30

GUWAHATI- 781024

2: AMAR JYOTI DEKA
S/O- LATE BHABENDRA NATH DEKA
 R/O- H NO. 20
 NAMONI PATH
 KARBI PATH
 MOTHER TERESA PATH
 P.O- BAMUNIMAIDAM
 P.S- GEETANAGAR
 GHY- 21
ASSAM
VERSUS

UNION OF INDIA AND 11 ORS
REP. BY THE SECRETARY TO THE GOVT OF INDIA
MIN OF ENVIRONMENT
FOREST AND CLIMATE CHANGE
INDIRA PARYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI- 110003

2:MINISTRY OF ENVIRONMENT AND FOREST AND CLIMATE CHANGE
NER OFFICE
 LAW U SIB
 LUMBATNGEN
 NEAR MTC WORKSHOP
 SHILLONG- 7930211

3:THE STATE OF ASSAM
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM
ENVIRONMENT AND FOREST DEPTT
DISPUR
GUWAHATI- 06

4:THE CHIEF SECRETARY
TO THE GOVT OF ASSAM
DISPUR SECRETARIAT COMPLEX
GUWAHATI- 06

5:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST AND HEAD OF FOREST
FORCE
H BLOCK
2ND FLOOR
JANATA BHAWAN
DISPUR
GUWAHATI- 781006
ASSAM
                                                     Page No.# 24/30


6:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS WILDLIFE
H BLOCK
2ND FLOOR
JANATA BHAWAN
DISPUR
GUWAHATI- 781006
ASSAM

7:THE NATIONAL BOARD FOR WILDLIFE
REP. BY THE STANDING COMMITTEE OF NATIONAL BOARD FOR WILDLIFE
MIN OF ENVIRONMENT
FOREST AND CLIMATE CHANGE (WILDLIFE DIVISION)
6TH FLOOR
VAYU WING
INDIRA PARYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI- 110003

8:THE STATE BOARD FORE WILDLIFE
REP. BY ITS CHAIRMAN
DISPUR SECRETARIAT COMPLEX
GUWAHATI- 06

9:COAL INDIA LTD.
COAL BHAWAN
PREMISE NO. 04 MAR
PLAT NO AF-III
ACTION AREA -1A
NEW TOWN
RAJARHAT
KOLKATA- 700156

10:CHIEF GENERAL MANAGER
NE COAL FIELDS
COAL INDIA LIMITED
SUB DIV MARGHERITA
DIST- TINSUKIA
ASSAM
PIN- 786181

11:THE HOME SECRETARY
TO GOVT. OF ASSAM DEPTT. OF HOME AND POLITICAL DISPUR ASSAM

12:THE DIRECTOR GENERAL OF POLICE
ASSAM POLICE DEPTT. B K KAKOTI ROAD ULUBARI GUWAHATI 781007
------------
Advocate for : MR. D K DAS
                                                        Page No.# 25/30

Advocate for : GA
ASSAM appearing for UNION OF INDIA AND 11 ORS



Linked Case : I.A.(Civil)/143/2022

MRINMOY KHATANIAR AND ANR.
S/O- LATE BIJOY CH KHATANIAR
R/O- NARIKALBARI PATH
MT ROAD
GUWAHATI- 781024

2: AMAR JYOTI DEKA
S/O- LATE BHABENDRA NATH DEKA
 R/O- H NO. 20
 NAMONI PATH
 KARBI PATH
 MOTHER TERESA PATH
 P.O- BAMUNIMAIDAM
 P.S- GEETANAGAR
 GHY- 21
ASSAM
VERSUS

UNION OF INDIA AND 9 ORS
REP. BY THE SECRETARY TO THE GOVT OF INDIA
MIN OF ENVIRONMENT
FOREST AND CLIMATE CHANGE
INDIRA PARYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI- 110003

2:MINISTRY OF ENVIRONMENT AND FOREST AND CLIMATE CHANGE
NER OFFICE
 LAW U SIB
 LUMBATNGEN
 NEAR MTC WORKSHOP
 SHILLONG- 7930211

3:THE STATE OF ASSAM
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM
ENVIRONMENT AND FOREST DEPTT
DISPUR
GUWAHATI- 06

4:THE CHIEF SECRETARY
TO THE GOVT OF ASSAM
                                                      Page No.# 26/30

DISPUR SECRETARIAT COMPLEX
GUWAHATI- 06

5:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HEAD OF
FOREST FORCE
H BLOCK
2ND FLOOR
JANATA BHAWAN
DISPUR
GUWAHATI- 781006
ASSAM

6:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
H BLOCK
2ND FLOOR
JANATA BHAWAN
DISPUR
GUWAHATI- 781006
ASSAM

7:NATIONAL BOARD FOR WILDLIFE
REP. BY THE STANDING COMMITTEE OF NATIONAL BOARD FOR WILDLIFE
MIN OF ENVIRONMENT
FOREST AND CLIMATE CHANGE (WILDLIFE DIVISION)
6TH FLOOR
VAYU WING
INDIRA PARYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI- 110003

8:STATE BOARD FOR WILDLIFE
REP. BY ITS CHAIRMAN
DISPUR SECRETARIAT COMPLEX
GUWAHATI- 06

9:COAL INDIA LIMITED
COAL BHAWAN
PREMISE NO. 04 MAR
PLAT NO AF-III
ACTION AREA -1A
NEW TOWN
RAJARHAT
KOLKATA- 700156

10:CHIEF GENERAL MANAGER
NE COAL FIELDS
COAL INDIA LIMITED
SUB DIV MARGHERITA
                                                                Page No.# 27/30

DIST- TINSUKIA
ASSAM
PIN- 786181
------------
Advocate for : MR. D K DAS
Advocate for : ASSTT.S.G.I. appearing for UNION OF INDIA AND 9 ORS



Linked Case : PIL/39/2022

MRINMOY KHATANIAR AND ANR
S/O. LT. BIJOY CH. KHATANIAR
R/O. NARIKALBARI PATH
M.T. ROAD
GUWAHATI-781024
ASSAM.

2: AMAR JYOTI DEKA
S/O. LT. BHABENDRA NATH DEKA
 R/O. HOUSE NO.20
 NAMONI PATH
 KARBI PATH
 MOTHER TERESA PATH
 P.O. BAMUNIMAIDAM
 P.S. GEETANAGAR
 GUWAHATI-781021
ASSAM.
VERSUS

THE UNION OF INDIA AND 11 ORS
REP. BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF ENVIRONMENT
FOREST AND CLIMATE CHANGE
INDIRA PARYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI-110003.

2:MINISTRY OF ENVIRONMENT

FOREST AND CLIMATE CHANGE
NORTH EASTERN REGIONAL OFFICE
LAW-U-SIB
LUMBATNGEN
NEAR MTC WORKSHOP
SHILLONG-7930211.

3:THE STATE OF ASSAM
                                                      Page No.# 28/30


REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
ENVIRONMENT AND FOREST DEPTT.
DISPUR
GUWAHATI-781006.

4:THE CHIEF SECRETARY TO THE GOVT. OF ASSAM

DISPUR SECRETARIAT COMPLEX
GUWAHATI-781006.

5:THE COMMISSIONER AND SECRETEARY TO THE GOVT. OF ASSAM

MINES AND MINERALS DEPTT.
DISPUR
GUWAHATI-781006
ASSAM.

6:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HEAD OF
FOREST FORCE

H-BLOCK
2ND FLOOR
JANATA BHAWAN
DISPUR
GUWAHATI-781006
ASSAM.

7:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILDLIFE)

H-BLOCK
2ND FLOOR
JANATA BHAWAN
DISPUR
GUWAHATI-781006
ASSAM.

8:THE NATIONAL BOARD FOR WILDLIFE

REP. BY THE STANDING COMMITTEE OF NATIONAL BOARD FOR WILDLIFE
MINISTRY OF ENVIRONMENT
FOREST AND CLIMATE CHANGE (WILDLIFE DIVISION)
6TH FLOOR
VAYU WING
INDIRA PARYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI-110003.
                                                                Page No.# 29/30

9:STATE BOARD FOR WILDLIFE

REP. BY ITS CHAIRMAN
DISPUR
SECRETARIAT COMPLEX
GUWAHATI-781006.

10:THE DIRECTOR OF GEOLOGY AND MINING

OFFICE OF THE DIRECTORATE OF GEOLOGY AND MINING
KAHILIPARA
GUWAHATI.

11:COAL INDIA LTD.

COAL BHAWAN
PREMISE NO.-04 MAR
PLOT NO. AF-III
ACTION AREA-1A
NEWTOWN
RAJARHAT
KOLKATA-700156.

12:CHIEF GENERAL MANAGER

NORTH EASTERN COALFIELDS
COAL INDIA LTD.
SUB-DIV. -MARGHERITA
DIST. TINSUKIA
ASSAM-786181.
------------
Advocate for : MR D K DAS
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 11 ORS
                                                                    Page No.# 30/30




                                    BEFORE
                    HONOURABLE MR. JUSTICE KALYAN RAI SURANA
                     HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                           ORDER

03.09.2024 (K.R. Surana, J.) Both sides are represented. On the prayer made by Ms. R. S. Chowdhury, learned counsel for the petitioners, the matter stands adjourned today.

List these matters on 19.09.2024.

                                       JUDGE                   JUDGE



Comparing Assistant