Section 10 in THE CONSTITUTION (ONE HUNDRED AND FIRST AMENDMENT) ACT, 2016
10. Amendment of Article 270.- In Article 270 of the Constitution,-
(i)in clause (1), for the words, figures and letter "Articles 268, 268-A and 269", the words, figures and letter "Articles 268, 269 and 269-A" shall be substituted;(ii)after clause (1), the following clauses shall be inserted, namely:-"(1-A) The tax collected by the Union under clause (1) of Article 246-A shall also be distributed between the Union and the States in the manner provided in clause (2).(1-B) The tax levied and collected by the Union under clause (2) of Article 246-A and Article 269-A, which has been used for payment of the tax levied by the Union under clause (1) of Article 246-A, and the amount apportioned to the Union under clause (1) of Article 269-A, shall also be distributed between the Union and the States in the manner provided in clause (2).".
