Madhya Pradesh High Court
District Central Cooperative Bank ... vs Shri Kailash Narayan Sharma on 18 April, 2018
1 THE HIGH COURT OF MADHYA PRADESH Case No.______of______ Gwalior, Dated;18/04/2018 Due to paucity of time, the matters are adjourned as under:
Serial Numbers Next date of listing 23, 19/04/2018 43, 44, 44.1, 45, 46, 46.1, 46.2, 19/04/2018 46.3, 46.4, 46.5, 46.6, 47,48,49,50,51,52,53,54,55,56, 19/04/2018 57,58,59, 60,60.1,60.2, 60.3, 60.4, 19/04/2018 61 19/04/2018 Interim order, if any, passed earlier shall continue till next of listing.
(J.K. Maheshwari) Judge vc Digitally signed by VARSHA CHATURVEDI Date: 2018.04.21 12:45:19 +05'30'