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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Bombay Presidency - Subsection

Section 6(b) in The Bombay Building for Industrial Undertakings (Control on Erection, Be-erection and Conversion) Rules, 1967

(b)in the case of expansion of an existing industry whether the expension-
(i)is merely marginal;
(ii)is intended for the purpose of balancing of equipment;
(iii)involve the manufacture of certain related items;
(iv)does not involve the manufacture of new items not related to the manufacture of existing items;