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[Cites 0, Cited by 0] [Section 299] [Entire Act]

State of Punjab - Subsection

Section 299(3) in The Punjab Municipal Act, 1999

(3)For the purposes of laying, constructing, enlarging, deepening or otherwise repairing or maintaining any such drain or sewage disposal, so much of the sub-soil appertaining thereto, as may be necessary for the said purposes, shall be deemed also to vest in the Municipality.