Allahabad High Court
Dr. K.K. Shukla vs Banaras Hindu University Thru' Its ... on 2 May, 2012
Bench: Rakesh Tiwari, Het Singh Yadav
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - A No. - 19750 of 2007 Petitioner :- Dr. K.K. Shukla Respondent :- Banaras Hindu University Thru' Its Registrar And Others Petitioner Counsel :- Ashish Mishra,Shashi Nandan Respondent Counsel :- Pankaj Naqvi,Hem Pratap Singh,Sc,V.K. Singh Hon'ble Rakesh Tiwari,J.
Hon'ble Het Singh Yadav,J.
Learned counsel for the respondents prays for and is allowed three weeks' time to file supplementary counter affidavit. Supplementary rejoinder affidavit may be filed within three weeks thereafter.
List thereafter.
Order Date :- 2.5.2012 R