Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(a) in General Rules for the Management of Reserved and Unreserved Lands (I.E.) Rules

(a)Departmentally, that is, by the officers of the Forest Department having control over the produce or by persons acting under the immediate superintendence control or orders of such officer;