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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttarakhand - Subsection

Section 12(12) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(12)It is mandatory for every school to submit DISE format every year by 30th of September to the District Education Officer through Block Education Officer.