Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1)(viii) in Orissa Electricity Regulatory Commission (Determination of Open Access Charges) Regulations, 2006

(viii)The transmission charges payable by short-term customers in terms of Rs/MW/Day in case of uncontested transmission corridor shall be calculated in accordance with the following methodology, namely :-