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[Cites 0, Cited by 27] [Entire Act]

Union of India - Section

Section 30 in The Right of Children to Free and Compulsory Education Act, 2009

30. Examination and completion certificate. -

(1)No child shall be required to pass any Board examination till completion of elementary education.
(2)Every child completing his elementary education shall be awarded a certificate, in such form and in such manner, as may be prescribed.