Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 80 in Tripura Excise Rules, 1962 80. Casks or vats. - Casks or vats must be of such number and capacity and set up according to such design and marked in such manner as the Excise Commissioner may by general or special order, direct.
