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Kerala High Court

Sudheer M.G vs State Of Kerala on 17 September, 2012

Author: K.Vinod Chandran

Bench: K.Vinod Chandran

       

  

  

 
 
                       IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                                  PRESENT:-

              THE HON'BLE THE CHIEF JUSTICE MRS. MANJULA CHELLUR
                                                         &
                   THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

          THURSDAY, THE 10TH DAY OF JANUARY 2013/20TH POUSHA 1934

                                  O.P.(KAT).No.120 of 2013 (Z)
                                  ------------------------------------------------

     AGAINST THE ORDER IN T.A.No.2398/2012 DATED 17-09-2012 OF THE
         KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM.
                                               ---

PETITIONERS/ APPLICANTS 1 & 2 :-
--------------------------------------------------

            1.       SUDHEER M.G., AGED 40 YEARS, S/O.GOPI,
                    MURIUNGELIPARAMBIL HOUSE
                    CHITHRAPUZHA
                    IRIMPANAM KARA
                    ERNAKULAM-682309.


            2.       SREEKUMAR.T, AGED 40 YEARS, S/O.THANKAPPAN ACHARY
                    G.S.BHAVAN
                    KODUVAYIL
                    ATTINGAL.P.O
                    THIRUVANANTHAPURAM-695101.

                    BY ADV. SRI.KALEESWARAM RAJ.


RESPONDENTS/ RESPONDENTS:-
-------------------------------------------------

              1. STATE OF KERALA,
                    REPRESENTED BY SECRETARY TO GOVERNMENT
                    DEPARTMENT OF P & ARD
                    SECRETARIAT, THIRUVANANTHAPURAM-695001.

              2. KERALA PUBLIC SERVICE COMMISSION,
                    REPRESENTED BY THE SECRETARY,
                    KERALA PUBLIC SERVICECOMMISSION, PATTOM,
                    THIRUVANANTHAPURAM-695004.

O.P.(KAT).NO.120 OF 2013
                                    - 2 -

          3. SHIBU.S,
             MANKODE
             NO.4, SANTHOSH NAGAR,
             MUTTADA.P.O
             THIRUVANANTHAPURAM-695025.

          4. SHAJI HARIS,
             S/O.D.HARIS
             RESIDING AT T.C.51/1745
             EDEN GARDEN
             SATHYAN NAGAR
             INDUSTRIAL ESTATE POST
             PAPPANAMCODE
             THIRUVANANTHAPURAM-695001.

          5. DEEPA.V, SARASEEJAM
             PURA 85, PUTHOORKONAM
             MANIKANTESWARAM.P.O
             THIRUVANANTHAPURAM-13.

          6. PRAVEEN.M.K,, AGED 32 YEARS
             S/O.NATESAN.K
             K.N.NIVAS
             EDAVANAKONAM
             KATTAIKONAM.P.O
             THIRUVANANTHAPURAM-695584.

          7. REJI.V.S, AGED 35 YEARS
             W/O.M.M.RAMACHANDRAN NAIR
             VAISHNAVAM
             SABARMATHILANE
             VENJARAMOOD
             THIRUVANANTHAPURAM-695607.

          8. MINI.S,, AGED 33 YEARS
             D/O.SANKARA PILLAI.P
             SREE BHAVANAM
             THIRUPANCODU.P.O
             THIRUVANANTHAPURAM.

          9. SUJA.S,, AGED 33 YEARS
             D/O.GOPALA KRISHNAN NAIR
             KOVIL VILAKAM HOUSE
             EANIKKARA
             KARAKULAM
             THIRUVANANTHAPURAM-695564.

O.P.(KAT).NO.120 OF 2013
                                     - 3 -


          10. BABITHA.S.K,, AGED 33 YEARS
              D/O.N.SUDHAKARAN
              BABITHALAYAM
              VAMANAPURAM
              THIRUVANANTHAPURAM-695606.

          11. SHEEJ.M.J, AGED 32 YEARS
              D/O.V.S.MADHAVAN NAIR
              VRINDAVANAM
              UDHAYANKULANAGARA
              AMARAVILA
              THIRUVANANTHAPURAM-605122.

          12. BINDU.B,
              ASWIN BHAVAN
              MUNDIERUMMA DEVAGIRI
              KALLAR
              IDUKKI-685552.

          13. SHEEJA PRABHA,
              PARAPPILLIL HOUSE
              MULLARINGADU.P.O
              THODUPUZHA
              IDUKKI-685607.

          14. SINDHU.R,
              KUNNEL HOUSE
              MANAKKAD.P.O
              THODUPUZHA
              IDUKKI-685608.

          15. USHA MOL.C.G,
              CHENNAN PARAYIL HOUSE
              MANIYARAMKUDY
              IDUKKI-685602.

          16. DEEPA.G,
              KARITHALACKAL HOUSE
              VANDANMEDU.P.O
              IDUKKI-685551.

             R2 BY STANDING COUNSEL SRI.P.C.SASIDHARAN

       THIS ORIGINAL PETITION (KERALA ADMINISTRATIVE TRIBUNAL)
HAVING COME UP FOR ADMISSION ON 10-01-2013, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:-

O.P.(KAT).NO.120 OF 2013.

                                        APPENDIX

PETITIONERS' EXHIBITS:-
-------------------------------------

EXT.P1 -           TRUE COPY OF THE ORDER DT.17.9.2012 IN T.A.NO.2398/2012
                   (WP(C).NO.22265/2012).

EXT.P2 -           TRUE COPY OF WP(C).NO.22265/2011 TOGETHER WITH EXHIBITYS.

EXT.P3 -           TRUE COPOY OF THE PETITION TO RECEIVE ADDITIONAL
                   DOCUMENTS (I.A.NO.14670/2011).

EXT.P4 -           TRUE COPY OF THE DIRECTION PETITION (IA.NO.18454/2011
                   IN W.P.(C).22265/2011).

EXT.P5 -           TRUE COPY F THE COUNTER AFFIDAVIT FILED BY THE
                   ADDL.4TH RESPONDENT.

EXT.P6 -           TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY
                   THE 2ND RESPONDENT.

EXT.P7 -           TRUE COPY OF THE IMPLEADING PETITION DATED 10.11.2011
                   IN W.P.(C).NO.22265 OF 2011.

EXT.P8 -           TRUE COPY OF THE IMPLEADING PETITION DATED 12.11.2011
                   IN W.P.(C).NO.22265 OF 2011.

EXT.P9 -           TRUE COPY OF THE IMPLEADING PETITION DATED 24.11.2011
                   IN W.P.(C).NO.22265 OF 2011.

EXT.P10 -          TRUE COPY OF THE IMPLEADING PETITION DATED 6.12.2011
                   IN W.P.(C).NO.22265 OF 2011.

EXT.P11 -          TRUE COPY OF THE IMPLEADING PETITION DATED 24.1.2012
                   IN W.P.(C).NO.22265 OF 2011.

EXT.P12 -          TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY
                   RESPONDENTS 6 TO 11.

EXT.P13 -          TRUE COPY OF THE ORDER DATED 3.4.2012 IN T.A.NO.2493/2012.

EXT.P14 -          TRUE COPY OF THE JUDGMENT DATED 7.8.2012 IN
                   O.P.(KAT).NO.2579/2012.

EXT.P15 -          TRUE COPY OF THE REPLY STATEMENT DATED 4.7.2012 IN
                   O.A.NO.588/2012.

O.P.(KAT).NO.120 OF 2013.

                                               - 2 -



EXT.P16 -          TRUE COPY OF THE ORDER DATED 24.7.2012 IN O.A.
                   NO.588/2012.

EXT.P17 -          TRUE COPY OF THE NOTIFICATION DATED 18.8.2006.

EXT.P18 -          TRUE COPY OF THE INFORMATION ISSUED BY THE EXAMINATION
                   CONTROLLER DATED 15.6.2012 TOGETHER WITH QUESTIONNAIRE
                   DATED 12.6.2012 (TOGETHER WITH ENGLISH TRANSLATION
                   OF THE SAME).


RESPONDENT'S EXHIBITS:-
-----------------------------------------
                                               NIL.


                                          ( TRUE COPY )



                    Manjula Chellur, C.J. &
                      K.Vinod Chandran, J.
                ----------------------------------------
                 O.P.(KAT).No.120 of 2013-Z
                -----------------------------------------
           Dated this, the 10th day of January, 2013

                            JUDGMENT

Manjula Chellur,C.J.:

Original Petition is disposed of in terms of the judgment in O.P.(KAT) No.2579 of 2012 dated 7.8.2012.
Sd/-
Manjula Chellur, Chief Justice Sd/-
K.Vinod Chandran, vku/14.01. Judge.
( true copy )