Kerala High Court
Sudheer M.G vs State Of Kerala on 17 September, 2012
Author: K.Vinod Chandran
Bench: K.Vinod Chandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:-
THE HON'BLE THE CHIEF JUSTICE MRS. MANJULA CHELLUR
&
THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
THURSDAY, THE 10TH DAY OF JANUARY 2013/20TH POUSHA 1934
O.P.(KAT).No.120 of 2013 (Z)
------------------------------------------------
AGAINST THE ORDER IN T.A.No.2398/2012 DATED 17-09-2012 OF THE
KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM.
---
PETITIONERS/ APPLICANTS 1 & 2 :-
--------------------------------------------------
1. SUDHEER M.G., AGED 40 YEARS, S/O.GOPI,
MURIUNGELIPARAMBIL HOUSE
CHITHRAPUZHA
IRIMPANAM KARA
ERNAKULAM-682309.
2. SREEKUMAR.T, AGED 40 YEARS, S/O.THANKAPPAN ACHARY
G.S.BHAVAN
KODUVAYIL
ATTINGAL.P.O
THIRUVANANTHAPURAM-695101.
BY ADV. SRI.KALEESWARAM RAJ.
RESPONDENTS/ RESPONDENTS:-
-------------------------------------------------
1. STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT
DEPARTMENT OF P & ARD
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2. KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY THE SECRETARY,
KERALA PUBLIC SERVICECOMMISSION, PATTOM,
THIRUVANANTHAPURAM-695004.
O.P.(KAT).NO.120 OF 2013
- 2 -
3. SHIBU.S,
MANKODE
NO.4, SANTHOSH NAGAR,
MUTTADA.P.O
THIRUVANANTHAPURAM-695025.
4. SHAJI HARIS,
S/O.D.HARIS
RESIDING AT T.C.51/1745
EDEN GARDEN
SATHYAN NAGAR
INDUSTRIAL ESTATE POST
PAPPANAMCODE
THIRUVANANTHAPURAM-695001.
5. DEEPA.V, SARASEEJAM
PURA 85, PUTHOORKONAM
MANIKANTESWARAM.P.O
THIRUVANANTHAPURAM-13.
6. PRAVEEN.M.K,, AGED 32 YEARS
S/O.NATESAN.K
K.N.NIVAS
EDAVANAKONAM
KATTAIKONAM.P.O
THIRUVANANTHAPURAM-695584.
7. REJI.V.S, AGED 35 YEARS
W/O.M.M.RAMACHANDRAN NAIR
VAISHNAVAM
SABARMATHILANE
VENJARAMOOD
THIRUVANANTHAPURAM-695607.
8. MINI.S,, AGED 33 YEARS
D/O.SANKARA PILLAI.P
SREE BHAVANAM
THIRUPANCODU.P.O
THIRUVANANTHAPURAM.
9. SUJA.S,, AGED 33 YEARS
D/O.GOPALA KRISHNAN NAIR
KOVIL VILAKAM HOUSE
EANIKKARA
KARAKULAM
THIRUVANANTHAPURAM-695564.
O.P.(KAT).NO.120 OF 2013
- 3 -
10. BABITHA.S.K,, AGED 33 YEARS
D/O.N.SUDHAKARAN
BABITHALAYAM
VAMANAPURAM
THIRUVANANTHAPURAM-695606.
11. SHEEJ.M.J, AGED 32 YEARS
D/O.V.S.MADHAVAN NAIR
VRINDAVANAM
UDHAYANKULANAGARA
AMARAVILA
THIRUVANANTHAPURAM-605122.
12. BINDU.B,
ASWIN BHAVAN
MUNDIERUMMA DEVAGIRI
KALLAR
IDUKKI-685552.
13. SHEEJA PRABHA,
PARAPPILLIL HOUSE
MULLARINGADU.P.O
THODUPUZHA
IDUKKI-685607.
14. SINDHU.R,
KUNNEL HOUSE
MANAKKAD.P.O
THODUPUZHA
IDUKKI-685608.
15. USHA MOL.C.G,
CHENNAN PARAYIL HOUSE
MANIYARAMKUDY
IDUKKI-685602.
16. DEEPA.G,
KARITHALACKAL HOUSE
VANDANMEDU.P.O
IDUKKI-685551.
R2 BY STANDING COUNSEL SRI.P.C.SASIDHARAN
THIS ORIGINAL PETITION (KERALA ADMINISTRATIVE TRIBUNAL)
HAVING COME UP FOR ADMISSION ON 10-01-2013, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:-
O.P.(KAT).NO.120 OF 2013.
APPENDIX
PETITIONERS' EXHIBITS:-
-------------------------------------
EXT.P1 - TRUE COPY OF THE ORDER DT.17.9.2012 IN T.A.NO.2398/2012
(WP(C).NO.22265/2012).
EXT.P2 - TRUE COPY OF WP(C).NO.22265/2011 TOGETHER WITH EXHIBITYS.
EXT.P3 - TRUE COPOY OF THE PETITION TO RECEIVE ADDITIONAL
DOCUMENTS (I.A.NO.14670/2011).
EXT.P4 - TRUE COPY OF THE DIRECTION PETITION (IA.NO.18454/2011
IN W.P.(C).22265/2011).
EXT.P5 - TRUE COPY F THE COUNTER AFFIDAVIT FILED BY THE
ADDL.4TH RESPONDENT.
EXT.P6 - TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY
THE 2ND RESPONDENT.
EXT.P7 - TRUE COPY OF THE IMPLEADING PETITION DATED 10.11.2011
IN W.P.(C).NO.22265 OF 2011.
EXT.P8 - TRUE COPY OF THE IMPLEADING PETITION DATED 12.11.2011
IN W.P.(C).NO.22265 OF 2011.
EXT.P9 - TRUE COPY OF THE IMPLEADING PETITION DATED 24.11.2011
IN W.P.(C).NO.22265 OF 2011.
EXT.P10 - TRUE COPY OF THE IMPLEADING PETITION DATED 6.12.2011
IN W.P.(C).NO.22265 OF 2011.
EXT.P11 - TRUE COPY OF THE IMPLEADING PETITION DATED 24.1.2012
IN W.P.(C).NO.22265 OF 2011.
EXT.P12 - TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY
RESPONDENTS 6 TO 11.
EXT.P13 - TRUE COPY OF THE ORDER DATED 3.4.2012 IN T.A.NO.2493/2012.
EXT.P14 - TRUE COPY OF THE JUDGMENT DATED 7.8.2012 IN
O.P.(KAT).NO.2579/2012.
EXT.P15 - TRUE COPY OF THE REPLY STATEMENT DATED 4.7.2012 IN
O.A.NO.588/2012.
O.P.(KAT).NO.120 OF 2013.
- 2 -
EXT.P16 - TRUE COPY OF THE ORDER DATED 24.7.2012 IN O.A.
NO.588/2012.
EXT.P17 - TRUE COPY OF THE NOTIFICATION DATED 18.8.2006.
EXT.P18 - TRUE COPY OF THE INFORMATION ISSUED BY THE EXAMINATION
CONTROLLER DATED 15.6.2012 TOGETHER WITH QUESTIONNAIRE
DATED 12.6.2012 (TOGETHER WITH ENGLISH TRANSLATION
OF THE SAME).
RESPONDENT'S EXHIBITS:-
-----------------------------------------
NIL.
( TRUE COPY )
Manjula Chellur, C.J. &
K.Vinod Chandran, J.
----------------------------------------
O.P.(KAT).No.120 of 2013-Z
-----------------------------------------
Dated this, the 10th day of January, 2013
JUDGMENT
Manjula Chellur,C.J.:
Original Petition is disposed of in terms of the judgment in O.P.(KAT) No.2579 of 2012 dated 7.8.2012.
Sd/-
Manjula Chellur, Chief Justice Sd/-
K.Vinod Chandran, vku/14.01. Judge.
( true copy )