Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Punjab - Subsection Section 5(a) in Punjab Laws (Special Provisions for Regularization of Unauthorized Colonies) Act, 2018 (a)any unauthorized construction or development raised or continued on or after the 19th day of March, 2018;
