Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 75 in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

75. Actions not to be invalidated by infirmity or vacancy, etc.

- No actions or proceedings of the Water Users' Association shall be invalid for the reason merely of the existence of any vacancy in, or defect in the constitution of such Association.