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Delhi High Court - Orders

Bpl Ltd & Ors vs Morgan Securities & Credits Pvt Ltd on 6 November, 2024

Author: Rekha Palli

Bench: Rekha Palli

                                          $~33 & 34
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +    CONT.APP.(C) 2/2019, CM APPL. 9246/2019 -Stay, CM APPL.
                                               20235/2022 -Dir. by Res.
                                               BPL LTD & ORS                               .....Appellants
                                                                 Through: Mr. Gopal Subramaniam, Sr. Adv.
                                                                          and Mr. Ashok Panigrahi, Sr. Adv.
                                                                          with Mr. Rishi Agrawala, Mr. Karan
                                                                          Luthra, Mr. Pranjit Bhattacharya,
                                                                          Mr.P. Bahuguna and Ms. Tarini
                                                                          Khurana, Advs.

                                                                                         versus

                                                      MORGAN SECURITIES & CREDITS PVT LTD .....Respondent
                                                                  Through: Mr. Simran Mehta, Mr. Amit Ranjan
                                                                            Singh and Mr. Paraksh Chand, Advs.

                                          34
                                          +           CONT.APP.(C) 3/2019, CM APPL. 9309/2019 -Stay.
                                                      BPL LTD & ORS                              .....Appellants
                                                                      Through: Mr. Gopal Subramaniam, Sr. Adv.
                                                                                and Mr. Ashok Panigrahi, Sr. Adv.
                                                                                with Mr. Rishi Agrawala, Mr. Karan
                                                                                Luthra, Mr. Pranjit Bhattacharya,
                                                                                Mr.P. Bahuguna and Ms. Tarini
                                                                                Khurana, Advs.

                                                                                         versus

                                                      MORGAN SECURITIES & CREDITS PVT LTD .....Respondent
                                                                  Through: Mr. Simran Mehta, Mr. Amit Ranjan
                                                                            Singh and Mr. Paraksh Chand, Advs.

                                                      CORAM:
                                                      HON'BLE MS. JUSTICE REKHA PALLI
                                                      HON'BLE MR. JUSTICE SAURABH BANERJEE




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 03:29:25
                                                                                          ORDER

% 06.11.2024

1. Both sides pray for and are granted four weeks time to file amended written submissions, not exceeding five pages, so as to include reference to the subsequent documents placed on record.

2. Re-notify on 03.02.2025.

3. Interim orders to continue till the next date.

REKHA PALLI, J SAURABH BANERJEE, J NOVEMBER 6, 2024/ns This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/11/2024 at 03:29:25