Delhi High Court - Orders
Bpl Ltd & Ors vs Morgan Securities & Credits Pvt Ltd on 6 November, 2024
Author: Rekha Palli
Bench: Rekha Palli
$~33 & 34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.APP.(C) 2/2019, CM APPL. 9246/2019 -Stay, CM APPL.
20235/2022 -Dir. by Res.
BPL LTD & ORS .....Appellants
Through: Mr. Gopal Subramaniam, Sr. Adv.
and Mr. Ashok Panigrahi, Sr. Adv.
with Mr. Rishi Agrawala, Mr. Karan
Luthra, Mr. Pranjit Bhattacharya,
Mr.P. Bahuguna and Ms. Tarini
Khurana, Advs.
versus
MORGAN SECURITIES & CREDITS PVT LTD .....Respondent
Through: Mr. Simran Mehta, Mr. Amit Ranjan
Singh and Mr. Paraksh Chand, Advs.
34
+ CONT.APP.(C) 3/2019, CM APPL. 9309/2019 -Stay.
BPL LTD & ORS .....Appellants
Through: Mr. Gopal Subramaniam, Sr. Adv.
and Mr. Ashok Panigrahi, Sr. Adv.
with Mr. Rishi Agrawala, Mr. Karan
Luthra, Mr. Pranjit Bhattacharya,
Mr.P. Bahuguna and Ms. Tarini
Khurana, Advs.
versus
MORGAN SECURITIES & CREDITS PVT LTD .....Respondent
Through: Mr. Simran Mehta, Mr. Amit Ranjan
Singh and Mr. Paraksh Chand, Advs.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
HON'BLE MR. JUSTICE SAURABH BANERJEE
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 03:29:25
ORDER
% 06.11.2024
1. Both sides pray for and are granted four weeks time to file amended written submissions, not exceeding five pages, so as to include reference to the subsequent documents placed on record.
2. Re-notify on 03.02.2025.
3. Interim orders to continue till the next date.
REKHA PALLI, J SAURABH BANERJEE, J NOVEMBER 6, 2024/ns This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/11/2024 at 03:29:25