Section 31 in The Maharashtra Air (Prevention and Control of Pollution) Rules, 1983
31. Qualifications for the Government Analyst and the Board Analyst.
- The Government Analyst or the Board Analyst shall be a person,-(a)holding a post-graduate degree with atleast second class, of any University recognised by Government, in basic sciences including Chemistry, Physics, Biochemistry; or atleast a second class graduate in chemical or public health engineering; and(b)has practical experience of not less than three years in analysis of air pollutants.
