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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(d) in Uttar Pradesh Private Universities Act, 2019

(d)install equipments, computers, furniture, assets, infrastructural facilities other than building mentioned in clause (b) and other consumables and non-consumables of minimum Rs 2 (two) crore in offices and laboratories in the building referred to in clause (b); and an undertaking of procuring the computers, furniture, assets, infrastructural facilities [other than building mentioned in (b) above] and other consumables and non consumables of minimum Rs 6 (Six) crore in the next 5 years;