Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(2) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981

(2)Where approval is sought to a vehicle under sub-rule (1) or to any of its special safety fittings, 12 numbers of detailed drawing drawn to scale and a scrutiny fee of rupees fifty shall be forwarded to the Chief Controller.