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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Assam - Subsection

Section 8(ii) in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

(ii)Every employer or Producer of Handicraft Products or dealer shall maintain Cash Book, Ledger Book, Stock Register, Acquitence Register of the employees, Register for contribution deducted and deposited and other Books/Registers as required.