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State of West Bengal - Section

Section 13A in The West Bengal State Health Service Act, 1990

13A. [ Transfer of persons holding administrative posts but not opting for the West Bengal Public Health-cum-Administrative Service. [Section 13A inserted by W.B. Act 26 of 2003.]

- Notwithstanding anything contained in section 12, persons holding administrative posts in the former West Bengal Health Service, who do not exercise option for the West Bengal Public Health-cum-Administrative Service, on transfer from such posts, be appointed to the West Bengal Health Service in phases.]