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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(1) in The Punjab Motor Transport Workers Rules, 1963

(1)For the purpose of examination and certification of adolescents who wish to obtain certificates of fitness, certifying surgeon shall arrange a suitable time and place for the attendance of such persons and shall give previous notice in writing of such arrangements to the employees of undertakings concerned within the local limits of his jurisdiction or undertakings or class of undertakings assigned to him.