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Jammu & Kashmir High Court

Angrez Singh And Another vs Union Territory Of J And K And Another on 15 July, 2022

Author: Vinod Chatterji Koul

Bench: Vinod Chatterji Koul

                                                                                        Sr. No.26



                         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                         AT JAMMU


                                                                         CRM(M) No. 285/2020
                                                                          CrlM No. 1043/2020
                                                                          CrlM No. 1044/2020
                                                                          CrlM No. 1166/2020
                                                                          CrlM No. 1167/2020



           Angrez Singh and another                                  ...Appellant/Petitioner(s)


                               Through: - Mr. Ravinder Singh Thakur, Advocate.

                                             v/s

           Union Territory of J and K and another                            ...Respondent(s)

                          Through:- Mr. Raja Mohit Bucha, assisting counsel vice
                                    Mr. Ravinder Gupta, AAG.



            Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                                         ORDER

Objections be filed by or before the next date of hearing.

List on 20.09.2022.

(VINOD CHATTERJI KOUL) JUDGE Jammu 15.07.2022 Renu RENU BALA 2022.07.18 15:07 I attest to the accuracy and integrity of this document