Jammu & Kashmir High Court
Angrez Singh And Another vs Union Territory Of J And K And Another on 15 July, 2022
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
Sr. No.26
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CRM(M) No. 285/2020
CrlM No. 1043/2020
CrlM No. 1044/2020
CrlM No. 1166/2020
CrlM No. 1167/2020
Angrez Singh and another ...Appellant/Petitioner(s)
Through: - Mr. Ravinder Singh Thakur, Advocate.
v/s
Union Territory of J and K and another ...Respondent(s)
Through:- Mr. Raja Mohit Bucha, assisting counsel vice
Mr. Ravinder Gupta, AAG.
Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
Objections be filed by or before the next date of hearing.
List on 20.09.2022.
(VINOD CHATTERJI KOUL) JUDGE Jammu 15.07.2022 Renu RENU BALA 2022.07.18 15:07 I attest to the accuracy and integrity of this document