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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 37(ii) in Securities And Exchange Board Of India (Merchant Bankers) Regulations, 1992

(ii)the financial position of the merchant banker deteriorates to such an extent that the Board is of the opinion that his continuance as merchant banker is not in the interest of investors;