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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(2) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(2)As soon as the Academic Council is constituted under sub-section (1), it may co-opt as its additional members, two eminent persons who are experts in any of the subjects taught in the University whether those persons are or are not connected with the University as its members, teachers or otherwise.