Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77(6)] [Section 77] [Entire Act] State of Maharashtra - Subsection Section 77(6)(i) in Maharashtra Public Universities Act, 2016 (i)be the principal executive officer of the Secretariat of the Commission responsible for carrying out all functions and duties of the Commission;